Section 84 in The Corporation of the City of Panaji (Election) Rules, 2004
84. Sealing of other packets.
(1)The Presiding Officer shall then make into separate packets. -(a)the marked copy of the list of voters;(b)the register of voters in Form XV;(c)the cover containing the tendered ballot papers and the list in Form XVII;(d)the list of challenged votes; and(e)any other papers directed by the Returning Officer to be kept in a sealed packet.(2)Each such packet shall be sealed with the seals of the Presiding Officer and of those Polling Agents present who may desire to affix their seal thereon.
