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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Meghalaya - Subsection

Section 75(3) in Meghalaya Value Added Tax Act, 2003

(3)Subject to such restriction and conditions as may be prescribed, nothing in sub-section (1) shall apply to:-
(a)Duly accredited diplomatic personnel attached to foreign consulates or other diplomatic officer.
(b)Organisations and specified agencies of the United Nations;
(c)Such other persons, organisations or institutions as may be prescribed.