Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(4)The Central Government may prescribe the standards of accommodation and catering facilities to which the canteen shall conform.