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Supreme Court - Daily Orders

Nantong Siber Communication Co. Ltd. vs Aksh Optifibre Limited on 12 August, 2021

Bench: Chief Justice, Surya Kant

     ITEM NO.7                    Court 1 (Video Conferencing)            SECTION XVI­A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                               Petition for Arbitration (Civil)    No.27/2021

     NANTONG SIBER COMMUNICATION CO. LTD.                                Petitioner(s)

                                                     VERSUS

     AKSH OPTIFIBRE LIMITED                                              Respondent(s)

     (FOR ADMISSION)

     Date : 12­08­2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)
                                         Ms. Shilpa Chohan, Adv.
                                         Mr. Jitender Chaudhaury, Adv.
                                         Mr. Rajesh Singh, AOR
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court is convened through Video Conferencing.

Heard learned counsel appearing for the petitioner.

Issue notice.

Dasti service, in addition, is permitted.

(VISHAL ANAND) (PRADEEP KUMAR) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Vishal Anand Date: 2021.08.12 16:45:14 IST Reason: