Himachal Pradesh High Court
Mohar Singh vs Hrtc & Others on 3 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Mohar Singh versus HRTC & others .
Ex. Petition No. 467 of 2021 03.03.2022 Present: Mr. Tek Chand Sharma, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned Counsel for the respondents submits that the respondents have complied with order dated 5th July, 2021, passed by this Court in CWP No. 1124 of 2021. She seeks time to file compliance report.
List on 23.03.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 3, 2022 (hemlata) ::: Downloaded on - 03/03/2022 20:13:14 :::CIS .
::: Downloaded on - 03/03/2022 20:13:14 :::CIS