Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Odisha - Subsection Section 80(13) in The Board's Excise Rules, 1965 (13)The agents should, on each occasion examine all pipe connections before leaving the warehouse, and again when the warehouse is opened during the working hours, with a view to satisfy themselves that the joints and flanges are in tact.
