Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Mr. Ritesh Agarwal vs State By Police Inspector on 14 July, 2025

Author: S.R.Krishna Kumar

Bench: S.R.Krishna Kumar

                                     -1-
                                                 NC: 2025:KHC:25947
                                             CRL.P No. 1671 of 2023


           HC-KAR



               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 14TH DAY OF JULY, 2025

                                   BEFORE
                THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
                    CRIMINAL PETITION NO. 1671 OF 2023
          BETWEEN:

          1.    MR. RITESH AGARWAL
                S/O MR RAMESH AGARWAL
                AGED ABOUT 29 YEARS,
                OYO HOTELS AND HOMES PRIVATE LIMITED
                UNIT 325, B-2 TOWER SPAZE I TECH PARK
                SOHNA ROAD GURGAON
                HARYANA-122002.

          2.    MR.RACHIT SRIVASTAV
                S/O MR VIJAI KUMAR SRIVASTAVA
                AGED 37 YEARS,
                VICE PRESIDENT, OHHPL
                ADDRESS AT 17272,
                TOWER-17, PRESTIGE LAKESIDE
                HABITAT, VARTHUR VILLAGE,
Digitally       NEAR VARTHUR POLICE STATION,
signed by       BENGALURU,
VALLI           KARNATAKA-560087.
MARIMUTHU       ALSO AT NO.238, RANKA GROUP BUILDING
Location:       BENGALURU - 560 016
HIGH COURT
OF
KARNATAKA 3.    MR.SOUMITRA BADRA
                S/O MR BATA KRUSHAN BHADRA
                AGED 36 YEARS,
                ERSTWHILE SENIRO MANAGER,
                OHHPL ADDRESS AT B-503,
                VAJRAM TIARA APARTMENTS,
                AVALAHALLI, D.B. ROAD,
                YELAHANKA, BENGALURU
                KARNATAKA-560064.
                           -2-
                                     NC: 2025:KHC:25947
                                 CRL.P No. 1671 of 2023


HC-KAR




     ALSO AT NO.1254/1, 2ND FLOOR,
     2ND BLOCK, SHANTHI SAMPATH ARCADE,
     BEL LAYOUT
     VIDYARANYAPURA,
     BANGALORE-97
                                          ...PETITIONERS
(BY SRI SAMARTHA S, ADVOCATE)
AND:

1.   STATE BY POLICE INSPECTOR
     HENNUR POLICE STATION
     REPRESENTED BY SPP
     HIGH COURT BUILDING,
     BANGALORE-560 001.

2.  MR.R.SENTHIL
    AGED 48 YEARS,
    S/O MR.K.RAJARAM
    PARTNER OF SHREE KRISHNA SERVICES LLP
    1254/1, 2ND FLOOR,
    SHANTI SAMPATH ARCADE,
    BEL LAYOUT,
    VIDYARANYAPURA,
    BENGALURU CITY-560097
    KARNATAKA.
                                       ...RESPONDENTS
(BY SRI VENKAT SATYANARAYAN.A, HCGP)
     THIS CRL.P IS FILED UNDER SECTION 482 CR.P.C
PRAYING TO QUASH THE FIR AND PCR No.7592/20,
COMPLIANT vide ANNEXURE A AND B LODGED BY
RESPONDENT NO.2 WHICH HAS BEEN REGISTERED AS
CR.NO.38/2022 DATED 29.01.2022 BY THE RESPONDENT
NO.1-SHO,   HENNUR   POLICE   STATION AGAINST THE
PETITIONERS FOR THE OFFENCES PUNISHABLE UNDER
SECTION 34,120-B,406,415 AND 420 OF IPC 1860 VIDE
ORDER DATED 17.03.2021 AT ANNEXURE-C.

    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
                                 -3-
                                              NC: 2025:KHC:25947
                                          CRL.P No. 1671 of 2023


 HC-KAR



CORAM:      HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR


                             ORAL ORDER

Learned counsel for the petitioners submits that pursuant to the impugned FIR No.0038/2022, 'B' report has been filed and the present petition may be disposed of reserving liberty in favour of the petitioners to take recourse to such remedies as available in law including approaching this Court subsequently if the occasion so arises.

2. Submission is placed on record.

3. Petition stands disposed of having become infructuous, reserving liberty in favour of the petitioners to take recourse to such remedies as available in law including approaching this Court subsequently if the occasion so arises.

Sd/-

(S.R.KRISHNA KUMAR) JUDGE VBS/List No.: 1 Sl No.: 13