Karnataka High Court
Mr. Ritesh Agarwal vs State By Police Inspector on 14 July, 2025
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
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NC: 2025:KHC:25947
CRL.P No. 1671 of 2023
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 14TH DAY OF JULY, 2025
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
CRIMINAL PETITION NO. 1671 OF 2023
BETWEEN:
1. MR. RITESH AGARWAL
S/O MR RAMESH AGARWAL
AGED ABOUT 29 YEARS,
OYO HOTELS AND HOMES PRIVATE LIMITED
UNIT 325, B-2 TOWER SPAZE I TECH PARK
SOHNA ROAD GURGAON
HARYANA-122002.
2. MR.RACHIT SRIVASTAV
S/O MR VIJAI KUMAR SRIVASTAVA
AGED 37 YEARS,
VICE PRESIDENT, OHHPL
ADDRESS AT 17272,
TOWER-17, PRESTIGE LAKESIDE
HABITAT, VARTHUR VILLAGE,
Digitally NEAR VARTHUR POLICE STATION,
signed by BENGALURU,
VALLI KARNATAKA-560087.
MARIMUTHU ALSO AT NO.238, RANKA GROUP BUILDING
Location: BENGALURU - 560 016
HIGH COURT
OF
KARNATAKA 3. MR.SOUMITRA BADRA
S/O MR BATA KRUSHAN BHADRA
AGED 36 YEARS,
ERSTWHILE SENIRO MANAGER,
OHHPL ADDRESS AT B-503,
VAJRAM TIARA APARTMENTS,
AVALAHALLI, D.B. ROAD,
YELAHANKA, BENGALURU
KARNATAKA-560064.
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NC: 2025:KHC:25947
CRL.P No. 1671 of 2023
HC-KAR
ALSO AT NO.1254/1, 2ND FLOOR,
2ND BLOCK, SHANTHI SAMPATH ARCADE,
BEL LAYOUT
VIDYARANYAPURA,
BANGALORE-97
...PETITIONERS
(BY SRI SAMARTHA S, ADVOCATE)
AND:
1. STATE BY POLICE INSPECTOR
HENNUR POLICE STATION
REPRESENTED BY SPP
HIGH COURT BUILDING,
BANGALORE-560 001.
2. MR.R.SENTHIL
AGED 48 YEARS,
S/O MR.K.RAJARAM
PARTNER OF SHREE KRISHNA SERVICES LLP
1254/1, 2ND FLOOR,
SHANTI SAMPATH ARCADE,
BEL LAYOUT,
VIDYARANYAPURA,
BENGALURU CITY-560097
KARNATAKA.
...RESPONDENTS
(BY SRI VENKAT SATYANARAYAN.A, HCGP)
THIS CRL.P IS FILED UNDER SECTION 482 CR.P.C
PRAYING TO QUASH THE FIR AND PCR No.7592/20,
COMPLIANT vide ANNEXURE A AND B LODGED BY
RESPONDENT NO.2 WHICH HAS BEEN REGISTERED AS
CR.NO.38/2022 DATED 29.01.2022 BY THE RESPONDENT
NO.1-SHO, HENNUR POLICE STATION AGAINST THE
PETITIONERS FOR THE OFFENCES PUNISHABLE UNDER
SECTION 34,120-B,406,415 AND 420 OF IPC 1860 VIDE
ORDER DATED 17.03.2021 AT ANNEXURE-C.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
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NC: 2025:KHC:25947
CRL.P No. 1671 of 2023
HC-KAR
CORAM: HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
Learned counsel for the petitioners submits that pursuant to the impugned FIR No.0038/2022, 'B' report has been filed and the present petition may be disposed of reserving liberty in favour of the petitioners to take recourse to such remedies as available in law including approaching this Court subsequently if the occasion so arises.
2. Submission is placed on record.
3. Petition stands disposed of having become infructuous, reserving liberty in favour of the petitioners to take recourse to such remedies as available in law including approaching this Court subsequently if the occasion so arises.
Sd/-
(S.R.KRISHNA KUMAR) JUDGE VBS/List No.: 1 Sl No.: 13