Madhya Pradesh High Court
Souram Bai vs Savitri Bai on 28 March, 2022
Author: Anil Verma
Bench: Anil Verma
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE Misc. Petition No.1641/2021 (Souram Bai Vs. Savitri Bai and Others) -1- Indore, dated 28/03/2022 As prayed by Shri Subham Vyas, learned counsel for the petitioner, list the matter two weeks.
(ANIL VERMA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2022.03.28 19:13:16 +05'30'