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Supreme Court - Daily Orders

The Commissioner Of Income ... vs Supreme Recording Co. Pvt Ltd Through ... on 10 August, 2015

     ITEM NO.37                          REGISTRAR COURT. 1                 SECTION IIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)                   No(s).   6009/2014

     THE CIT (CENTRAL) -III, HYDERABAD                                   Petitioner(s)

                                                    VERSUS

     SUPREME RECORDING CO. PVT LTD                                       Respondent(s)
     WITH
     SLP(C) No. 7740/2014
     (With Office Report)
     SLP(C) No. 33135/2014
     (With Office Report)


     Date : 10/08/2015 This petition was called on for hearing today.

     For Petitioner(s)
                                        Ms. Rita Gupta, Adv.
                                        Mrs. Anil Katiyar,Adv.


     For Respondent(s)
                                         Mr. Gunnam Venkateswara Rao,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) No.6009/2014 and 7740/2014 Service is complete but no one has put in appearance.

SLP(C) No. 33135/2014

Despite last opportunity granted earlier, the Ld. Counsel for the sole respondent failed to file counter affidavit.

All the matters are in complete category.

Signature Not Verified

Registry to process to list the same before the Hon'ble Digitally signed by Rupam Dhamija Date: 2015.08.14 Court, as per rules.

13:22:59 IST Reason:

(SURAJIT DEY) Registrar