Madhya Pradesh High Court
Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 6 March, 2026
1 WP-34300-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 34300 of 2025
(SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
WP/34764/2025
Dated : 06-03-2026
Shri Brindavan Tiwari, learned counsel for the petitioners.
Shri Sanjay Kumar Patel, learned counsel for the respondent no.6.
Learned counsel appearing on behalf of respondent no.6 submits that he will file the reply positively on 09.03.2026 and will supply the same to the counsel for the petitioner.
The petitioner may file the rejoinder, if requires, before the next date of hearing.
List in the week commencing 16.03.2026.
(VINAY SARAF) JUDGE P/-
Signature Not Verified Signed by: PREETI TIWARI Signing time: 06-03-2026 16:25:24