Orissa High Court
State Of Odisha & Others vs Mamata Manjari Mohanty on 4 August, 2023
Bench: S.Talapatra, Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
WA No. 688 of 2022
State of Odisha & Others ..... Appellants
Mr. M.K. Khuntia, A.G.A.
Vs.
Mamata Manjari Mohanty ..... Respondent
Mr. G.K. Acharya, Sr. Adv.
CORAM:
JUSTICE S.TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
04.08.2023 Order No. 06.
1. This matter is taken up through hybrid mode.
2. Let the matter be listed on 13.09.2023.
3. Mr. M.K. Khuntia, learned Addl. Govt. Advocate appears for the Appellants and Mr. G.K. Acharya, learned Senior Counsel appears for the Respondent.
(S.Talapatra) Judge Sukanta (Savitri Ratho) Judge Signature Not Verified Digitally Signed Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 05-Aug-2023 19:32:05 Page 1 of 1