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[Cites 0, Cited by 0] [Section 13A(3A)] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(3A)(b) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

(b)up to six hundred crore rupees, in case of banks having total business of more than five lakh crore rupees and up to ten lakh crore rupees; or