Punjab-Haryana High Court
M/S Jindal Steel And Power Ltd vs The Deputy Commissioner Of Income ... on 22 April, 2024
Author: Sanjeev Prakash Sharma
Bench: Sanjeev Prakash Sharma
Neutral Citation No:=2024:PHHC:054352-DB
2024:PHHC:054352-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-26688-2017
Date of decision:-22.04.2024
M/s Jindal Steel and Power Ltd. ....Petitioner
vs.
The Dy. Commissioner of Income Tax,
Circle -1 (1), Gurgaon and anr. ...Respondents
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: Mr. Salil Kapoor, Advocate,
Mr. Tarun Chanana, Mr. Sumit Lakhandani &
Ms. Ananya Kapoor, Advocates
for the petitioner (s)
Mr. Varun Issar, Jr. Panel counsel
for the respondents-department.
****
SANJEEV PRAKASH SHARMA, J.(Oral)
For detail order, see order passed in CWP-25150-2016 titled as M/s Jindal Steel and Power Ltd. vs. The Dy. Commissioner of Income Tax, Circle -1 (1), Gurgaon and anr., decided on even date.
[SANJEEV PRAKASH SHARMA] JUDGE [SUDEEPTI SHARMA] JUDGE April 22, 2024 G Arora Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 1 of 1 ::: Downloaded on - 11-05-2024 00:18:33 :::