Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(iii) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(iii)The total strength of the Board shall be in accordance with the provisions of the Companies Act 1956.