Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 5 in Jammu and Kashmir (IPS) Departmental Examination Rules, 2017 5. Rules and procedure to conduct the examination. - The rules and procedure regarding the conduct of the examination shall be prescribed by the commission separately.
