Supreme Court - Daily Orders
Fr. Simon Chellikattil Cor Episcopa vs Fr. Skaria @ Zacharia & Ors Nts on 10 April, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.601 COURT NO.8 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11091/2015
(Arising out of impugned final judgment and order dated 05/03/2015
in OPC No. 1775/2014 passed by the High Court Of Kerala At
Ernakulam)
FR. SIMON CHELLIKATTIL COR EPISCOPA & ORS Petitioner(s)
VERSUS
FR. SKARIA @ ZACHARIA & ORS NTS Respondent(s)
(With appln. (s) for deletion of proforma respondents and interim
relief and office report)
Date : 10/04/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. C.A. Sundaram,Sr.Adv.
Mr. A. Raghunath,Adv.
Mr. Sabheesh Mohanan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP(C)No. 16579 of 2013.
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2015.04.11 11:08:29 IST Reason: