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Supreme Court - Daily Orders

Fr. Simon Chellikattil Cor Episcopa vs Fr. Skaria @ Zacharia & Ors Nts on 10 April, 2015

Bench: Ranjan Gogoi, N.V. Ramana

     ITEM NO.601                            COURT NO.8                 SECTION XIA

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   11091/2015

     (Arising out of impugned final judgment and order dated 05/03/2015
     in OPC No. 1775/2014 passed by the High Court Of Kerala At
     Ernakulam)

     FR. SIMON CHELLIKATTIL COR EPISCOPA & ORS                         Petitioner(s)

                                                  VERSUS

     FR. SKARIA @ ZACHARIA & ORS NTS                    Respondent(s)
     (With appln. (s) for deletion of proforma respondents and interim
     relief and office report)


     Date : 10/04/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI
                           HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)               Mr. C.A. Sundaram,Sr.Adv.
                                     Mr. A. Raghunath,Adv.
                                     Mr. Sabheesh Mohanan,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List along with SLP(C)No. 16579 of 2013.

(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2015.04.11 11:08:29 IST Reason: