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State of Tamilnadu - Section

Section 34 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

34. Punishment under other laws not barred.

- Nothing contained in this Act shall prevent any person from being prosecuted and punished under any other law for the time being in force for any act or omission made punishable by or under this Act:Provided that no person shall be prosecuted and punished for the same offence more than once.