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State of Odisha - Section

Section 31 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

31. Rain water harvesting structure.

- Every multi-storeyed/group housing/ institutional/administrative building shall provide one or more rain water harvesting structure. The total dimension of recharging/ percolating pits/ trenches should be at least at the rate of 6 (Six) cubic metres dimension for every hundred sq. mtrs of roof area.