Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 37 in Guruvayoor Devaswom Act, 1978 37. Scheme framed for the Temple not to apply. - The scheme framed for the Temple by the High Court of Madras in Appeals Nos.211 and 212 of 1930, as modified by the District Court, South Malabar , in O.S.No.1 of 1938, shall not apply to the Temple
