Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(3)(b) in The West Bengal Khadi And Village Industries Board Act, 1959

(b)from the head "loan" to another head of expenditure or from another head of expenditure to the head "loan" in either budget,