Section 2(1)(a) in The National Highways Tribunal (Procedure for Appointment As Presiding Officer of the Tribunal) Rules, 2003

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)Act means the Control of National Highways(Land and Traffic) Act, 2002 (13 of 2003);

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