Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43A(3)] [Section 43A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43A(3)(b) in Andhra Pradesh Urban Areas (Development) Act, 1975

(b)under an order of the Appellate Tribunal on the Appeal made in this behalf.]