Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Haryana - Subsection Section 22(2) in The Punjab Land Preservation Act, 1900 (2)All rules made under this section shall be published in the [Official Gazette.] [Substituted for the word 'Gazette' by the Government of India (Adaptation of Indian Laws), Order, 1937.]
