Madhya Pradesh High Court
S.L. Seth vs Union Of India on 24 October, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-19493-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 19493 of 2019 (S.L. SETH AND OTHERS Vs UNION OF INDIA AND OTHERS ) Dated : 24-10-2024 Parties through their counsel.
Arguing counsel is adjusted today. Case is adjourned. List the matter after four weeks.
(VISHAL DHAGAT) JUDGE $A Signature Not Verified Signed by: SHABANA ANSARI Signing time: 24-10-2024 5:02:02 PM