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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(a) in The Punjab Animal Contagious Diseases Rules, 1953

(a)All owners of vessels or vehicles, etc. being common carrier for the transport of animals shall have to present their vehicles or vessels to the Veterinary Surgeon concerned at a place and time to be specified by him every month for such inspection and disinfection as he deems necessary, - vide Appendix 1.