Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Odisha - Subsection Section 35(1)(g) in The Orissa Port Trust Act, 1962 (g)such other services as may be incidental or ancillary to or necessary or expedient for the carrying out of the purposes of this Act.