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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(d) in Raiganj University Act, 2014

(d)One shall be from Women's College;
(xii)five teachers from the Council of Undergraduate studies, of whom at least two shall be Associate Professor and others shall not be below the rank of Assistant Professor, to be elected by the members of the Council from amongst themselves in the manner as may be provided by the Statutes;
(xiii)one representative of officers of the University, to be elected from amongst themselves in the manner as may be provided by the Statutes;