Supreme Court - Daily Orders
Commissioner Of Service Tax Ii vs Schindler India Pvt. Ltd on 1 December, 2025
ITEM NO.42 COURT NO.4 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 6850-6851/2023
COMMISSIONER OF SERVICE TAX II Appellant(s)
VERSUS
SCHINDLER INDIA PVT. LTD. Respondent(s)
IA No. 208826/2023 - EX-PARTE STAY
IA No. 208827/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
WITH C.A. No. 6852/2023 (XVII-A) IA No. 211464/2023 - EX-PARTE STAY IA No. 211470/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 6595-6597/2024 (XVII-A) IA No. 112283/2024 - EX-PARTE STAY IA No. 112285/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 01-12-2025 These matters were called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Appellant(s) : Mr. N.venkatraman, A.S.G. Mr. Gurmeet Singh Makker, AOR Mr. Suyash Pande, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Raman Yadav, Adv.
Mr. Mukesh Kumar Maroria, AOR For Respondent(s) : Mr. S. Mahesh Sahasranaman, Adv.
Mr. Atul Shankar Vinod, AOR UPON hearing the counsel the Court made the following O R D E R Signature Not Verified List on 09.03.2026.
Digitally signed by BORRA LM VALLI Date: 2025.12.02 17:16:43 IST Reason:(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH)