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Madhya Pradesh High Court

Swati Jain vs State Bank Of India on 22 August, 2025

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 WP-32441-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 32441 of 2025 (SWATI JAIN Vs STATE BANK OF INDIA ) Dated : 22-08-2025 None appears for petitioner.

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                               (ATUL SREEDHARAN)                                    (PRADEEP MITTAL)
                                      JUDGE                                              JUDGE
                          pn




Signature Not Verified
Signed by: PANKAJ NAGLE
Signing time: 8/22/2025
6:08:01 PM