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Jammu & Kashmir High Court - Srinagar Bench

Chairman Boca And Others vs Asif Azad Lone And Others on 12 November, 2021

Bench: Ali Mohammad Magrey, Sanjay Dhar

                                                                                S. No. 6
                                                                                After Notice
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                              OWP no. 578/2014

      Chairman BOCA and others
                                                                           .... Petitioner(s)
                                           Through:     Mr Moomin Khan, Advocate
                                                        V/s
      Asif Azad Lone and others
                                                                           ... Respondent(s)
                                           Through:     None
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                            Hon'ble Mr Justice Sanjay Dhar, Judge
                                                    ORDER

12.11.2021 The matter is listed after a considerable time, therefore, we deem it proper to issue fresh notice to the respondents.

Notice.

List on 14.2.2022.




                                   (Sanjay Dhar)                (Ali Mohammad Magrey)
                                        Judge                             Judge
      Srinagar
      12.11.2021

Amjad Lone, Secretary AMJAD AHMAD LONE 2021.11.12 15:51 I attest to the accuracy and integrity of this document