Jammu & Kashmir High Court - Srinagar Bench
Chairman Boca And Others vs Asif Azad Lone And Others on 12 November, 2021
Bench: Ali Mohammad Magrey, Sanjay Dhar
S. No. 6
After Notice
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP no. 578/2014
Chairman BOCA and others
.... Petitioner(s)
Through: Mr Moomin Khan, Advocate
V/s
Asif Azad Lone and others
... Respondent(s)
Through: None
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge
Hon'ble Mr Justice Sanjay Dhar, Judge
ORDER
12.11.2021 The matter is listed after a considerable time, therefore, we deem it proper to issue fresh notice to the respondents.
Notice.
List on 14.2.2022.
(Sanjay Dhar) (Ali Mohammad Magrey)
Judge Judge
Srinagar
12.11.2021
Amjad Lone, Secretary AMJAD AHMAD LONE 2021.11.12 15:51 I attest to the accuracy and integrity of this document