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[Cites 0, Cited by 86] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(6) in The Companies Act, 1956

(6)The Board shall cause a list showing the names, addresses and occupations of the members of the company, and the number of shares held by them respectively, to be produced at the commencement of the statutory meeting and to remain open and accessible to any member of the company during the continuance of the meeting.