Supreme Court - Daily Orders
Major Singh vs Jaswinder Singh Ors. on 28 July, 2022
Bench: Hemant Gupta, V. Ramasubramanian
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) Nos. 782-783 OF 2022
IN
CIVIL APPEAL NOs. 7844-7845 OF 2012
MAJOR SINGH & ORS.ETC. Petitioner(s)
VERSUS
JASWINDER SINGH & ORS.ETC. Respondent(s)
O R D E R
We have perused the Review Petitions and record of the civil appeals and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed.
.......................J. [ HEMANT GUPTA ] ....................…J. [ V. RAMASUBRAMANIAN ] New Delhi;
JULY 28, 2022.
Signature Not Verified Digitally signed by Indu Marwah Date: 2022.07.30 12:01:44 IST Reason:
ITEM NO.1001 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 782-783/2022 in C.A. No. 7844-7845/2012 MAJOR SINGH & ORS. ETC. Petitioner(s) VERSUS JASWINDER SINGH & ORS. ETC. Respondent(s) (FOR ADMISSION and IA No.80677/2022-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) (IA No. 80677/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES) Date : 28-07-2022 These matters were circulated today. CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS COURT MASTER (Signed order is placed on the file)