Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(c) in Model Rules, 2011 under Bengal Ferries Act, 1885 (c)that the number of crew required for safe navigation of such boat is in accordance with the scale prescribed under rules 25 and 26 of these rules.
