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Chattisgarh High Court

State Of Chhattisgarh & Ors vs Mahendra Kumar Dwivedi & Ors on 29 March, 2016

                                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                                    Order Sheet

                                               WPL No.101 of 2012

                State of Chhattisgarh and others Versus Mahendra Kumar Dwivedi and another




29/03/2016           Shri P. K. Bhaduri, GA for the petitioner/State.

                     Shri Sushil Dubey, counsel for the respondent

No.1.

Heard.

At the request of Shri Dubey, learned counsel for the respondent No.1, list it on Tuesday i.e. 05.04.2016.

Sd/-

Judge Prashant Kumar Mishra Nirala