Chattisgarh High Court
State Of Chhattisgarh & Ors vs Mahendra Kumar Dwivedi & Ors on 29 March, 2016
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPL No.101 of 2012
State of Chhattisgarh and others Versus Mahendra Kumar Dwivedi and another
29/03/2016 Shri P. K. Bhaduri, GA for the petitioner/State.
Shri Sushil Dubey, counsel for the respondent
No.1.
Heard.
At the request of Shri Dubey, learned counsel for the respondent No.1, list it on Tuesday i.e. 05.04.2016.
Sd/-
Judge Prashant Kumar Mishra Nirala