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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(6) in Jammu and Kashmir State Board of School Education Act, 1975

(6)Subject to the control of the Examination Committee, the Secretary shall be responsible for making arrangements for holding the examinations of the Board and shall in order to ensure the smooth and efficient conduct of the examinations take such action as he deems necessary for the purpose.