Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 1 in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957 1. Short title .-These rules may be called The Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957.
