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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2)(c) in Himachal Pradesh Private Forests Act, 1954

(c)the attempts, if any, made from time to time by the landlords or the right-holders to preserve the said forest or utilise the said wasteland;