Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Meghalaya - Subsection Section 14(vii) in Meghalaya Rural Employment Guarantee Scheme, 2006 (vii)If the identified works are not sufficient to meet the anticipated wage demand, the PO can call for additional proposals from the AEC.
