Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Sumer Corporation vs State Of Maharashtra And 9 Ors on 27 June, 2024

Author: M.S. Sonak

Bench: M.S. Sonak

                                                                     Board Sr.No.:-43

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 975 OF 2010

 Sumer Corporation                            ....PETITIONER
            V/S
 State Of Maharashtra And 10 Ors.           ....RESPONDENT

WITH NOTICE OF MOTION (WRIT PETITION) NO. 599 OF 2009 In WRIT PETITION 2025 OF 2004 Appa Pada Rahivashi Seva Sangh ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 284 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Geeta ....RESPONDENT Gurudatt Bhoajne - Applicants Geeta Bhojane - Applica WITH NOTICE OF MOTION (WRIT PETITION) NO. 301 OF 2014 In WRIT PETITION 975 OF 2010 Page 1/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 365 OF 2015 In WRIT PETITION 975 OF 2010 M/s Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Shakti....RESPONDENT Chawl Welfare Society And Anr(respondents) WITH NOTICE OF MOTION (WRIT PETITION) NO. 299 OF 2009 In WRIT PETITION 1808 OF 2001 Yeshwant L.mistry ....PETITIONER V/S The Mun.corpn.of Greater Bombay And Anr. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 263 OF 2010 In WRIT PETITION 2025 OF 2004 Appa Pada Rahivashi Seva Sangh ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 365 OF 2015 In Page 2/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: WRIT PETITION 975 OF 2010 M/s Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Shakti....RESPONDENT Chawl Welfare Society And Anr(respondents) WITH NOTICE OF MOTION (WRIT PETITION) NO. 301 OF 2014 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 284 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Geeta ....RESPONDENT Gurudatt Bhoajne - Applicants Geeta Bhojane - Applica WITH NOTICE OF MOTION (WRIT PETITION) NO. 48 OF 2011 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. ....RESPONDENT Page 3/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: WITH NOTICE OF MOTION (WRIT PETITION) NO. 536 OF 2011 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. ....RESPONDENT WITH CONTEMPT PETITION IN WRIT PETITION NO. 16 OF 2019 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 9 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 22 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 195 OF 2014 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. ....RESPONDENT Page 4/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: WITH NOTICE OF MOTION (WRIT PETITION) NO. 539 OF 2011 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And ....RESPONDENT Badruddin Shaikh And Ors.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 21 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And ....RESPONDENT Mr.sunderlal B. Rahdas - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 13 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Shakti....RESPONDENT Chawl Welfare Society - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 16 OF 2012 In WRIT PETITION 975 OF 2010 Page 5/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mr. ....RESPONDENT Suresh Bansi Rathod - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 22 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mr.ram ....RESPONDENT Nagina Prasad - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 15 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Smt. ....RESPONDENT Putalabai Margu Chaugule - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 17 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mrs. ....RESPONDENT Rajiya Mehboob Shaikh - Applicant Page 6/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 18 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mrs. ....RESPONDENT Subhadra Y.kedar - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 19 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mr.nisar ....RESPONDENT Akhil Monin -applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 20 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mrs. ....RESPONDENT Sundarabai M. Gaikwad - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 23 OF 2012 In WRIT PETITION 975 OF 2010 Page 7/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mr. ....RESPONDENT Yashwant Ravan Kamble - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 24 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Mr. ....RESPONDENT Chinnumia A. Shaikh - Applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 50 OF 2012 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Bhimrao ....RESPONDENT Narasappa And Ors. - Applicants WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 93 OF 2013 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors.and ....RESPONDENT Maharashtra General Kamgar Union Page 8/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 105 OF 2013 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors.and ....RESPONDENT Aejazuddin Tajuddin Khan WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 178 OF 2015 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And Janseva Trust And ....RESPONDENT Anr(applicants)and10 Ors.

WITH CHAMBER ORDER NO. 130 OF 2016 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 542 OF 2011 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER Page 9/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 ::: V/S State Of Maharashtra And 10 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 151 OF 2013 In WRIT PETITION 975 OF 2010 M/s. Sumer Corporation (applicant), ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 318 OF 2011 In WRIT PETITION 975 OF 2010 Sumer Corporation ....PETITIONER V/S State Of Maharashtra And 10 Ors. And Shakti....RESPONDENT Chawl Welfare Society - Applicant CORAM : HON'BLE SHRI JUSTICE M.S. SONAK & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 27th June, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 02/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
Page 10/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 :::
( ASSOCIATE ) Page 11/11 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 29/06/2024 00:36:42 :::