Delhi High Court - Orders
Servotech Renewable Power System ... vs Micro And Small Enterprises ... on 16 March, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4094/2025 and CM APPL. 19038/2025
SERVOTECH RENEWABLE POWER SYSTEM
LIMITED (ERSTWHILE KNOWN AS
SERVOTECH POWER SYSTEMS LTD.) .....Petitioner
Through: Mr. Kamal Gupta, Advocate.
versus
MICRO AND SMALL ENTERPRISES
FACILITATION COUNCIL (SOUTH WEST)
GOVERNMENT OF NCT OF DELHI AND ORS. .....Respondents
Through: Ms. Urvi Mohan, Advocate for
GNCTD.
Mr. K. P. Singh and Mr. Vaibhav
Gupta, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 16.03.2026
1. Learned counsel for the petitioner seeks liberty to withdraw the petition in pursuance to the settlement.
2. Liberty, as prayed, is granted. The petition, along with pending application, stands dismissed as withdrawn.
PURUSHAINDRA KUMAR KAURAV, J MARCH 16, 2026 aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:08:00