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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(1) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(1)If any difficulty arises in giving effect to the provisions of this Act, the Government may, by an order in writing, remove the same:Provided that no such order shall be inconsistent with the provisions of this Act :Provided further that no order shall be made under this section after the expiry of three years from the commencement of this Act.