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State of Punjab - Section

Section 10 in Punjab Gramin Bank (Employees') Pension Regulations, 2018

10. Actuarial investigation of the Fund.

- The Bank shall cause an investigation to be made by an actuary into the financial condition of the Fund every financial year on the 31st day of March, and make such additional annual contributions to the Fund as may be required to secure payment of the benefits under these regulations:Provided that the Bank shall cause an investigation to be made by an actuary into the financial condition of the Fund as on the 31st day of March immediately following the financial year in which the Fund is constituted.