Section 2(2) in The Tamil Nadu Christian Marriages Validation Act, 1952
(2)The marriage of Sri R. Devadoss and Srimathi M. Grace Pushpa solemnized by the said Rev. James Ponnurangam on the 19th day of August 1949, and the certificate granted, the register book and extracts therefrom deposited and the other acts and things done, in respect of, or in relation to, that marriage, shall not be deemed to be invalid by reason only of the fact that the licence granted to the said Rev. James Ponnurangam, on the 18th day of November 1941 had been revoked.
