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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(1)(b) in The Delhi Development Authority Act, 1957

(b)any such land after undertaking or carrying out such development as it thinks fit, to such persons, in such manner and subject to such terms and conditions as it considers expedient for securing the development of Delhi according to plan.