Telangana High Court
Araku Rajeswari vs The State Of Telangana on 15 November, 2022
THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR
WRIT PETITION No. 11868 of 2021
ORDER:
Learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition.
2. Permission is accorded.
3. Accordingly, the Writ Petition is dismissed as withdrawn. No costs.
Miscellaneous Petitions, if any, pending in this writ petition shall stand closed.
____________________________________ MUMMINENI SUDHEER KUMAR, J Date:15.11.2022 YVL 2 THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR WRIT PETITION No. 11868 of 2021 Date:15.11.2022 YVL