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Supreme Court - Daily Orders

Jagdish Prasad Sharma vs Satish Goel on 13 April, 2016

Bench: Madan B. Lokur, N.V. Ramana

      ITEM NO.25                             COURT NO.8               SECTION XI

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)....../2016
                                             CC No(s). 6540/2016

      (Arising out of impugned final judgment and order dated 27/10/2015
      in WB No. 60156/2015 and order dated 12/01/2016 in CMRA No.
      386679/2015 passed by the High Court of Judicature at Allahabad)

      JAGDISH PRASAD SHARMA                                            Petitioner(s)

                                                    VERSUS

      SATISH GOEL & ORS                                  Respondent(s)
      (with appln. (s) for c/delay in filing SLP and office report)


      Date : 13/04/2016 This petition was called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                           HON'BLE MR. JUSTICE N.V. RAMANA

      For Petitioner(s)               Mr. Madhu Mukul Tripathi, Adv.
                                      Mr. V.P. Tripathi, Adv.
                                      Mr. Debasis Misra,Adv.

      For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioner. Delay condoned.

We find no ground to interfere. The special leave petition is dismissed.



             (USHA BHARDWAJ)                                     (JASWINDER KAUR)
                AR-CUM-PS                                          COURT MASTER
Signature Not Verified

Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.04.13
17:18:22 IST
Reason: