Supreme Court - Daily Orders
Jagdish Prasad Sharma vs Satish Goel on 13 April, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.25 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
CC No(s). 6540/2016
(Arising out of impugned final judgment and order dated 27/10/2015
in WB No. 60156/2015 and order dated 12/01/2016 in CMRA No.
386679/2015 passed by the High Court of Judicature at Allahabad)
JAGDISH PRASAD SHARMA Petitioner(s)
VERSUS
SATISH GOEL & ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 13/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Madhu Mukul Tripathi, Adv.
Mr. V.P. Tripathi, Adv.
Mr. Debasis Misra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
We find no ground to interfere. The special leave petition is dismissed.
(USHA BHARDWAJ) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.04.13
17:18:22 IST
Reason: