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State of Madhya Pradesh - Section

Section 5 in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978

5. Application form.

- An application for permission to erect building in a slum area under sub-section (3) of Section 7 shall be made to the competent authority in Form I. Every such application shall be accompanied by a satisfactory proof of payment of a fee of Rs. 10/-. The fee shall be deposited in cash.