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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1) in The Orissa Dangerous Drugs Rules, 1965

(1)The Collector may grant to any person a dealer's licence in Form No. D. D. 1 permitting him to sell dangerous medicinal drugs or any manufactured drug other than prepared opium otherwise than on prescription subject to the conditions specified in Rules 27 and 28.