Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(g) in The Bihar Lokayukta Act, 1973

(g)if he is Chairman, Secretary or Treasurer or a Member of any Cooperative Society, resign from such office, or