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[Cites 0, Cited by 3] [Entire Act]

State of Tamilnadu - Section

Section 40 in Tamil Nadu Shops and Establishments Act, 1947

40. Deductions for payments to co-operative societies and insurance schemes.

- Deductions under clauses (j) and (k) of sub-section (2) of section 34 shall be subject to such conditions as the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government may impose.